Indian Penal Code, 1860

Back

Sections	Particulars
Chapter XVII	Of Offences Against Property
428	Mischief by killing or maiming animal of the value of ten rupees.
Description	Whoever commits mischief by killing, poisoning, maiming or rendering useless any animal or the value of ten rupees or upwards, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or both.